Sharif vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 3722 ALL

Citation : 2016 Latest Caselaw 3722 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Sharif vs Dy. Director Of Consolidation, ... on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 39716 of 2015
 

 
Petitioner :- Sharif
 
Respondent :- Dy. Director Of Consolidation, Bijnor And 6 Ors.
 
Counsel for Petitioner :- Brajesh Shukla
 
Counsel for Respondent :- C.S.C.,Farid Ahmad Qureshi
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed, three weeks' time is allowed for filing rejoinder affidavit.

List thereafter.

Interim order shall continue till the next date of listing.

Order Date :- 4.7.2016

Rahul /-

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