Ajendra Nath Tripathi And 2 Others vs Dy. Director Of Consolidation ...
2016 Latest Caselaw 3721 ALL

Citation : 2016 Latest Caselaw 3721 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Ajendra Nath Tripathi And 2 Others vs Dy. Director Of Consolidation ... on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 1691 of 2015
 

 
Petitioner :- Ajendra Nath Tripathi And 2 Others
 
Respondent :- Dy. Director Of Consolidation Gorakhpur And 5 Others
 
Counsel for Petitioner :- A.P. Tewari,S.S. Tripathi
 
Counsel for Respondent :- C.S.C.,Yogesh Agarwal
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 4.7.2016

Rahul /-

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