Jugender Singh And 2 Ors. vs D.D.C. And 6 Ors.
2016 Latest Caselaw 3713 ALL

Citation : 2016 Latest Caselaw 3713 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Jugender Singh And 2 Ors. vs D.D.C. And 6 Ors. on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 23431 of 2016
 

 
Petitioner :- Jugender Singh And 2 Ors.
 
Respondent :- D.D.C. And 6 Ors.
 
Counsel for Petitioner :- Ayub Khan
 
Counsel for Respondent :- C.S.C.,A.K.Mehrotra,Anjali Upadhyay
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Notice on behalf of respondents - 1 and 2 has been accepted by Chief Standing Counsel and on behalf of respondent -3 has been accepted by Sri A.K. Mehrotra and on behalf of respondent-7 has been accepted by Sri Anjali Upadhyay.

Issue notice to respondents- 4 to 6.

The respondents are granted one month time to file counter affidavit. The petitioner will have three weeks thereafter to file rejoinder affidavit.

Connect and list along with Writ B No. 20430 of 2016 showing full particulars of parties and their counsels.

Order Date :- 4.7.2016

Rahul /-

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