Saif And Anr. vs State Of U.P. And 4 Others
2016 Latest Caselaw 3706 ALL

Citation : 2016 Latest Caselaw 3706 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Saif And Anr. vs State Of U.P. And 4 Others on 4 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 16635 of 2016
 

 
Petitioner :- Saif And Anr.
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Dhirendra Kumar Srivastav
 
Counsel for Respondent :- G.A.
 
Hon'ble Abhai Kumar, J.

Counsel for the respondent Sri R.V. Pandey, filed counter affidavit on behalf of respondent nos. 3 to 5, which is taken on record.

Respondent nos. 3, 4 and 5 are present before the Court vide court's order dated 25.04.2016.

Learned counsel for the petitioners wants to file rejoinder affidavit. Rejoinder affidavit may be filed within four weeks.

List thereafter.

Personal appearance of respondent nos. 3 to 5 is exempted and need not to appear unless otherwise, order passed.

Order Date :- 04.07.2016.

Vinod.

Download the LatestLaws.com Mobile App