Khajan And Others vs State Of U.P. Thr. Collector, And ...
2016 Latest Caselaw 3696 ALL

Citation : 2016 Latest Caselaw 3696 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Khajan And Others vs State Of U.P. Thr. Collector, And ... on 4 July, 2016

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- FIRST APPEAL No. - 350 of 2013
 

 
Appellant :- Khajan And Others
 
Respondent :- State Of U.P. Thr. Collector, And Another
 
Counsel for Appellant :- Surendra Tiwari,B.K. Mishra
 

 
Hon'ble Surya Prakash Kesarwani,J.

Allowed.

For judgment, see my judgment of date passed in First Appeal No.139 of 2009 (Pradeep Kumar and others v. State of U.P. and others ).

Order Date :- 4.7.2016

Ak/

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