Shyam Singh vs State Of U.P. And Another
2016 Latest Caselaw 7695 ALL

Citation : 2016 Latest Caselaw 7695 ALL
Judgement Date : 22 December, 2016

Allahabad High Court

Shyam Singh vs State Of U.P. And Another on 22 December, 2016

Bench: Dilip Gupta, Shamsher Bahadur Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 61058 of 2016
 

 
Petitioner :- Shyam Singh
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Ananya Pandey,Ashish Kumar Dubey,C.L. Pandey
 
Counsel for Respondent :- C.S.C.,Suresh C. Dwivedi
 

 
Hon'ble Dilip Gupta,J.

Hon'ble Shamsher Bahadur Singh,J.

As prayed for by the learned Senior Counsel appearing for the petitioner, put up this case as fresh on 3 January 2017, to enable him to place the relevant Rules relating to promotion and regularization.

When this petition is listed, name of Sri Arvind Srivastava shall also be shown as counsel for the respondent.

Order Date :- 22.12.2016

MN/-

(Dilip Gupta, J.)

(Shamsher Bahadur Singh, J.)

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