Citation : 2016 Latest Caselaw 7689 ALL
Judgement Date : 21 December, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- FIRST APPEAL No. - 371 of 1996 Appellant :- Krishi Utpadan Mandi Samiti Muzaffarnagar Respondent :- Karan Singh & Another Counsel for Appellant :- B.D.Mandhyan,S.Mandhayan Counsel for Respondent :- S.C.,M.D.Singh,S.K.Singh,V.K.S.Chaudhary,V.K.Singh,V.S. Chaudhary Hon'ble Surya Prakash Kesarwani,J.
Partly allowed.
For orders, see order of date passed in First Appeal No.341 of 1996.
Order Date :- 21.12.2016
V Kumar
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