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Krishi Utpadan Mandi Samiti ... vs Om Prakash
2016 Latest Caselaw 7688 ALL

Citation : 2016 Latest Caselaw 7688 ALL
Judgement Date : 21 December, 2016

Allahabad High Court
Krishi Utpadan Mandi Samiti ... vs Om Prakash on 21 December, 2016
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- FIRST APPEAL No. - 368 of 1996
 

 
Appellant :- Krishi Utpadan Mandi Samiti Muzaffarnagar
 
Respondent :- Om Prakash
 
Counsel for Appellant :- B.D.Mandhyan,Satish Mandhayan
 
Counsel for Respondent :- S.C.,M.D.Singh,S.K.Singh,V.K.S.Chaudhary,V.K.Singh
 

 
Hon'ble Surya Prakash Kesarwani,J. 

Partly allowed.

For orders, see order of date passed in First Appeal No.341 of 1996.

Order Date :- 21.12.2016

V Kumar

 

 

 
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