Kasim vs State Of U.P.
2016 Latest Caselaw 7662 ALL

Citation : 2016 Latest Caselaw 7662 ALL
Judgement Date : 19 December, 2016

Allahabad High Court

Kasim vs State Of U.P. on 19 December, 2016

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 44344 of 2016
 

 
Applicant :- Kasim
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Daya Ram Yadav
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Manoj Misra, J.

Put up as fresh on 04th January, 2017, to enable the learned A.G.A to obtain instructions.

Order Date :- 19.12.2016.

Vinod.

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