Chand And Anr. vs State Of U.P. And 6 Others
2016 Latest Caselaw 7646 ALL

Citation : 2016 Latest Caselaw 7646 ALL
Judgement Date : 17 December, 2016

Allahabad High Court

Chand And Anr. vs State Of U.P. And 6 Others on 17 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- HABEAS CORPUS WRIT PETITION No. - 31278 of 2016
 
Petitioner :- Chand And Anr.
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Pradip Narain Singh
 
Counsel for Respondent :- G.A.,Raj Kumari Devi
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Learned counsel for the parties are present.

The pleading between the parties have been exchanged.

List this matter in the week commencing 16.1.2017 for final hearing.

(Mrs.Rekha Dixit,J) (Ramesh Sinha,J.)

Order Date :- 17.12.2016

G.S

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