Smt. Rajida Alias Razda And 2 ... vs State Of U.P. And 3 Others
2016 Latest Caselaw 7643 ALL

Citation : 2016 Latest Caselaw 7643 ALL
Judgement Date : 17 December, 2016

Allahabad High Court

Smt. Rajida Alias Razda And 2 ... vs State Of U.P. And 3 Others on 17 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 9229 of 2016
 
Petitioner :- Smt. Rajida Alias Razda And 2 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shujauddin
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Case called out in the revised list.

Sri Ashish, learned AGA states that final report has been submitted in the present case, hence, the present petition has become infructuous and the same may be dismissed as such.

Accordingly, the present writ petition is dismissed has having become infructuous.

Interim order, if any, stands vacated.

(Mrs. Rekha Dixit, J) (Ramesh Sinha, J)

Order Date :- 17.12.2016

G.S

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