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Mahesh Gupta & 2 Others vs State Of U.P. & 3 Others
2016 Latest Caselaw 7641 ALL

Citation : 2016 Latest Caselaw 7641 ALL
Judgement Date : 17 December, 2016

Allahabad High Court
Mahesh Gupta & 2 Others vs State Of U.P. & 3 Others on 17 December, 2016
Bench: Ramesh Sinha, Rekha Dixit



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 9008 of 2016
 

 
Petitioner :- Mahesh Gupta & 2 Others
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Ankit Agarval
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri Ankit Agarwal, learned counsel for petitioners.

List after two weeks.

(Mrs. Rekha Dixit,J)  (Ramesh Sinha,J)

Order Date :- 17.12.2016

G.S

 

 

 
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