Ravindra Kumar Yadav vs State Of U.P. & Another
2016 Latest Caselaw 7636 ALL

Citation : 2016 Latest Caselaw 7636 ALL
Judgement Date : 17 December, 2016

Allahabad High Court

Ravindra Kumar Yadav vs State Of U.P. & Another on 17 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 21335 of 2007
 

 
Applicant :- Ravindra Kumar Yadav
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ramesh Kumar Chaursia
 
Counsel for Opposite Party :- Govt. Advocate,Harindra Prasad
 
Hon'ble Alok Kumar Mukherjee, J.

On the request of Sri Ramesh Kumar Chaurasia, counsel for the applicant, the case is passed over for the day.

List in the next cause list.

Order Date :- 17.12.2016.

Vinod.

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