Kamayani Sharma vs State Of U.P. And Another
2016 Latest Caselaw 7635 ALL

Citation : 2016 Latest Caselaw 7635 ALL
Judgement Date : 17 December, 2016

Allahabad High Court

Kamayani Sharma vs State Of U.P. And Another on 17 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 7948 of 2010
 

 
Applicant :- Kamayani Sharma
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mohit Singh
 
Counsel for Opposite Party :- Govt. Advocate,Mohd.Mobeen Khan,Sunil Kumar Singh
 
Hon'ble Alok Kumar Mukherjee, J.

None appears on behalf of applicant.

Sri R.B. Pal, Advocate, counsel for the opposite party no. 2, is present. He states that his name has not been printed in the cause list.

List in the next cause list showing the name of Sri R.B. Pal, as counsel for opposite party no. 2.

Order Date :- 17.12.2016.

Vinod.

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