Om Prakash And Others vs State Of U.P. And Another
2016 Latest Caselaw 7597 ALL

Citation : 2016 Latest Caselaw 7597 ALL
Judgement Date : 15 December, 2016

Allahabad High Court

Om Prakash And Others vs State Of U.P. And Another on 15 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 6354 of 2013
 

 
Applicant :- Om Prakash And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sunil Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Alok Kumar Mukherjee, J.

Case called in revised.

None appears to press the application on behalf of the applicants.

Learned A.G.A for the State are present.

The application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 15.12.2016.

Vinod.

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