Baby And 3 Ors vs State Of U.P. And Another
2016 Latest Caselaw 7596 ALL

Citation : 2016 Latest Caselaw 7596 ALL
Judgement Date : 15 December, 2016

Allahabad High Court

Baby And 3 Ors vs State Of U.P. And Another on 15 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 26815 of 2014
 

 
Applicant :- Baby And 3 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Jagdish Prasad Mishra
 
Counsel for Opposite Party :- Govt. Advocate,Amit Daga
 
Hon'ble Alok Kumar Mukherjee, J.

On the request of Sri Rajesh Tiwari, Advocate, holding brief of Sri Jagdish Prasad Mishra, counsel for the applicant, the case is passed over for the day.

List in the next cause list.

Order Date :- 15.12.2016.

Vinod.

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