Shadab Rizwan And 4 Ors. vs State Of U.P. And Another
2016 Latest Caselaw 7591 ALL

Citation : 2016 Latest Caselaw 7591 ALL
Judgement Date : 15 December, 2016

Allahabad High Court

Shadab Rizwan And 4 Ors. vs State Of U.P. And Another on 15 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 44012 of 2014
 

 
Applicant :- Shadab Rizwan And 4 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- D.P. Singh
 
Counsel for Opposite Party :- Govt. Advocate,Shashank Tripathi
 
Hon'ble Alok Kumar Mukherjee, J.

Learned counsel for the applicants prays for and is granted two weeks to file rejoinder affidavit.

List immediately thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 15.12.2016.

Vinod.

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