Citation : 2016 Latest Caselaw 7588 ALL
Judgement Date : 15 December, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 23 Case :- APPLICATION U/S 482 No. - 2695 of 2014 Applicant :- Subhash Dubey And Another Opposite Party :- State Of U.P.And Another Counsel for Applicant :- B.D.Pandey Counsel for Opposite Party :- Govt.Advocate,Shyam Kishore Yadav Hon'ble Alok Kumar Mukherjee, J.
Learned counsel for the applicants prays for and is granted a week to file rejoinder affidavit.
List immediately thereafter.
Interim order, if any, is extended till the next date of listing.
Order Date :- 15.12.2016.
Vinod.
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