Mohd. Wasim And 8 Others vs State Of U.P. & Another
2016 Latest Caselaw 7584 ALL

Citation : 2016 Latest Caselaw 7584 ALL
Judgement Date : 15 December, 2016

Allahabad High Court

Mohd. Wasim And 8 Others vs State Of U.P. & Another on 15 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 7565 of 2015
 

 
Applicant :- Mohd. Wasim And 8 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Syed Wajid Ali
 
Counsel for Opposite Party :- Govt. Advocate,Nazrul Islam Jafri
 
Hon'ble Alok Kumar Mukherjee, J.

Case called in revised.

None appears to press the application on behalf of the applicants.

Learned A.G.A for the State is present.

The application is dismissed for want of prosecution.

Interim order, if any, stands vacated.

Order Date :- 15.12.2016.

Vinod.

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