Smt. Meera Singh vs State Of U.P Thru Prin Secy Home Lko ...
2016 Latest Caselaw 7535 ALL

Citation : 2016 Latest Caselaw 7535 ALL
Judgement Date : 13 December, 2016

Allahabad High Court

Smt. Meera Singh vs State Of U.P Thru Prin Secy Home Lko ... on 13 December, 2016

Bench: Abhay Mahadeo Thipsay




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 
C.M. Application No. 96336 of 2016
 
In re:
 
Case :- MISC. SINGLE No. - 19957 of 2016
 

 
Petitioner :- Smt. Meera Singh
 
Respondent :- State Of U.P Thru Prin Secy Home Lko & Ors
 
Counsel for Petitioner :- Pradeep Kumar Singh
 
Counsel for Respondent :- G.A
 

 
Hon'ble Abhay Mahadeo Thipsay,J.

Heard.

In the third line of para-3 of the order dated 26.08.2016, the words 'No.UP 55-1073' be replaced by the words 'No.UP 50Y-1073'.

The order shall stand corrected accordingly.

[Abhay Mahadeo Thipsay, J.]

Order Date :- 13.12.2016

psd

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