Gyan Singh vs State Of U.P. & 3 Others
2016 Latest Caselaw 7521 ALL

Citation : 2016 Latest Caselaw 7521 ALL
Judgement Date : 9 December, 2016

Allahabad High Court

Gyan Singh vs State Of U.P. & 3 Others on 9 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 34433 of 2016
 

 
Petitioner :- Gyan Singh
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- D.K.Ojha
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Rejoinder affidavit filed on behalf of the petitioner which is taken on record.

List in the next cause list.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 9.12.2016

G.S

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