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Chand And Anr. vs State Of U.P. And 6 Others
2016 Latest Caselaw 7520 ALL

Citation : 2016 Latest Caselaw 7520 ALL
Judgement Date : 9 December, 2016

Allahabad High Court
Chand And Anr. vs State Of U.P. And 6 Others on 9 December, 2016
Bench: Ramesh Sinha, Rekha Dixit



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 31278 of 2016
 

 
Petitioner :- Chand And Anr.
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Pradip Narain Singh
 
Counsel for Respondent :- G.A.,Raj Kumari Devi
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Sri Pradip Narain Singh, learned counsel for the petitioners has filed  rejoinder affidavit which is taken on record. 

Smt.Raj Kumari Devi, learned counsel for Union of India and Sri Haider Abbas, learned A.G.A are present.

List this case in the next cause list.

(Mrs.Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 9.12.2016

G.S

 

 

 
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