Shatrughan Singh And Anr. vs State Of U.P.
2016 Latest Caselaw 7464 ALL

Citation : 2016 Latest Caselaw 7464 ALL
Judgement Date : 8 December, 2016

Allahabad High Court

Shatrughan Singh And Anr. vs State Of U.P. on 8 December, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42949 of 2016
 

 
Applicant :- Shatrughan Singh And Anr.
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Siddharth Niranjan,Prabhat Kumar
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Naheed Ara Moonis, J.

Let counter affidavit be filed within three weeks by the learned A.G.A.

Rejoinder affidavit may be filed within a week thereafter.

List in the week commencing 16th January, 2017.

Order Date :- 08.12.2016.

Vinod.

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