Mrs. Shameem And 6 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 7451 ALL

Citation : 2016 Latest Caselaw 7451 ALL
Judgement Date : 7 December, 2016

Allahabad High Court

Mrs. Shameem And 6 Others vs State Of U.P. And 2 Others on 7 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14804 of 2016
 
Petitioner :- Mrs. Shameem And 6 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Mohd Imran Khan
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri Mohd. Imran Khan, learned counsel for the petitioners.

List after two weeks.

(Mrs.Rekha Dixit,J ) (Ramesh Sinha,J)

Order Date :- 7.12.2016

G.S

Download the LatestLaws.com Mobile App