Abhinav And Anr. vs State Of U.P. And 2 Others
2016 Latest Caselaw 7438 ALL

Citation : 2016 Latest Caselaw 7438 ALL
Judgement Date : 6 December, 2016

Allahabad High Court

Abhinav And Anr. vs State Of U.P. And 2 Others on 6 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 1126 of 2014
 

 
Petitioner :- Abhinav And Anr.
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Nishant Mehrotra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri Nishant Mehrotra, learned counsel for the petitioner. Learned A.G.A is present.

List in the next cause list.

(Mrs.Rekha Dixit,J) ( Ramesh Sinha,J )

Order Date :- 6.12.2016

G.S

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