Madhav Prasad Dixit vs State Of U.P. And Another
2016 Latest Caselaw 7418 ALL

Citation : 2016 Latest Caselaw 7418 ALL
Judgement Date : 6 December, 2016

Allahabad High Court

Madhav Prasad Dixit vs State Of U.P. And Another on 6 December, 2016

Bench: Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 37149 of 2016
 

 
Applicant :- Madhav Prasad Dixit
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ramesh Chandra Upadhyay
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Om Prakash-VII,J.

Learned counsel for the applicant states that he does not want to press the present application.

In view of the aforesaid, this application is dismissed as withdrawn with the liberty to file fresh application.

Office is directed to return the certified copies of the documents after obtain a photo copy of the same on record.

Order Date :- 6.12.2016

Sachdeva

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