Kumari Aayasha vs State Of U.P. And 3 Others
2016 Latest Caselaw 7410 ALL

Citation : 2016 Latest Caselaw 7410 ALL
Judgement Date : 5 December, 2016

Allahabad High Court

Kumari Aayasha vs State Of U.P. And 3 Others on 5 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23910 of 2016
 
Petitioner :- Kumari Aayasha
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Indra Kumar Chaturvedi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Sri Ashish Pandey, learned A.G.A prays for and is granted two weeks further time to file counter affidavit on behalf of the Principal Secretary, Home.

List in the week commencing 19.12.2016.

(Mrs.Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 5.12.2016

G.S

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