Ravi Kant Goantiya & 2 Others vs State Of U.P. & 2 Others
2016 Latest Caselaw 7404 ALL

Citation : 2016 Latest Caselaw 7404 ALL
Judgement Date : 5 December, 2016

Allahabad High Court

Ravi Kant Goantiya & 2 Others vs State Of U.P. & 2 Others on 5 December, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 16180 of 2016
 

 
Petitioner :- Ravi Kant Goantiya & 2 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Nishant Mehrotra,Rajul Bhargava
 
Counsel for Respondent :- G.A.,Daya Shanker Pandey
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Learned counsel for the parties are present.

List after 17.12.2016 along with the report of the Mediation Centre.

Till the next date of listing, interim order, if any, shall continue.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 5.12.2016

G.S

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