Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Smt. Sushila Devi And 3 Others vs State Of U.P. And Another
2016 Latest Caselaw 7373 ALL

Citation : 2016 Latest Caselaw 7373 ALL
Judgement Date : 2 December, 2016

Allahabad High Court
Smt. Sushila Devi And 3 Others vs State Of U.P. And Another on 2 December, 2016
Bench: Alok Kumar Mukherjee



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 13487 of 2013
 

 
Applicant :- Smt. Sushila Devi And 3 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sunil Kumar,Balbeer Singh
 
Counsel for Opposite Party :- Govt. Advocate,Devendra Kumar Yadav,Ramanuj Tripathi
 
Hon'ble Alok Kumar Mukherjee, J.

On the request of Sri Balbeer Singh, Advocate, holding brief of Sri Sunil Kumar, learned counsel for the applicants, the case is passed over for the day.

List peremptorily in the next cause list.

Interim order, if any, is extended till the next date of listing.

Order Date :- 02.12.2016.

Vinod.

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter