Shravan Patel And 4 Others vs State Of U.P. & Another
2016 Latest Caselaw 7371 ALL

Citation : 2016 Latest Caselaw 7371 ALL
Judgement Date : 2 December, 2016

Allahabad High Court

Shravan Patel And 4 Others vs State Of U.P. & Another on 2 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 23784 of 2015
 

 
Applicant :- Shravan Patel And 4 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- P.K. Singh
 
Counsel for Opposite Party :- Govt. Advocate,Sanjay Kumar Tiwari
 
Hon'ble Alok Kumar Mukherjee, J.

On the request of Sri P.K. Singh, learned counsel for the applicants, the case is passed over for the day.

List in the next cause list.

Order Date :- 02.12.2016.

Vinod.

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