Vinod Kushwaha And 4 Ors. vs State Of U.P. And Another
2016 Latest Caselaw 7356 ALL

Citation : 2016 Latest Caselaw 7356 ALL
Judgement Date : 1 December, 2016

Allahabad High Court

Vinod Kushwaha And 4 Ors. vs State Of U.P. And Another on 1 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 35939 of 2014
 

 
Applicant :- Vinod Kushwaha And 4 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ajatshatru Pandey,Anoop Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,R.K. Shahi 
 
Hon'ble Alok Kumar Mukherjee, J.

On the request of Sri Anup Kumar Singh, Advocate, holding brief of Sri Ajatshatru Pandey, counsel for the applicants, the case is passed over for the day.

Learned A.G.A for the State is present.

None is present to press this application on behalf of opposite party no. 2 along-with connected Application U/s 482 No. 38108 of 2013 for appellant no. 2.

List on 12th December, 2016.

Order Date :- 01.12.2016.

Vinod.

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