Javed Shah And 3 Ors. vs State Of U.P. And Another
2016 Latest Caselaw 7353 ALL

Citation : 2016 Latest Caselaw 7353 ALL
Judgement Date : 1 December, 2016

Allahabad High Court

Javed Shah And 3 Ors. vs State Of U.P. And Another on 1 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 35932 of 2014
 

 
Applicant :- Javed Shah And 3 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mohd. Fateh
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Alok Kumar Mukherjee, J.

On the illness slip of Sri Mohd. Fateh, learned counsel for the applicants, the case is passed over for the day.

List in the next cause list.

Order Date :- 01.12.2016.

Vinod.

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