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Lavendra Sharma @ Labbu vs State Of U.P. And Another
2016 Latest Caselaw 7338 ALL

Citation : 2016 Latest Caselaw 7338 ALL
Judgement Date : 1 December, 2016

Allahabad High Court

Lavendra Sharma @ Labbu vs State Of U.P. And Another on 1 December, 2016

Bench: Alok Kumar Mukherjee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- APPLICATION U/S 482 No. - 33996 of 2014
 

 
Applicant :- Lavendra Sharma @ Labbu
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mritunjay Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Alok Kumar Mukherjee, J.

Learned A.G.A for the State and Sri S.P.S. Chauhan, learned counsel for the opposite party no. 2 are present.

On the illness slip of Sri Mritunjay Dwivedi, learned counsel for the applicant, the case is passed over for the day.

List peremptorily in the next cause list.

Order Date :- 01.12.2016

Vinod.

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Lavendra Sharma @ Labbu vs State Of U.P. And Another
2016 Latest Caselaw 7338 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Lavendra Sharma @ Labbu vs State Of U.P. And Another2016 Latest Caselaw 7338 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Lavendra Sharma @ Labbu vs State Of U.P. And Another
2016 Latest Caselaw 7338 ALL