Ajay Yadav vs State Of U.P. & Another
2016 Latest Caselaw 5604 ALL

Citation : 2016 Latest Caselaw 5604 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Ajay Yadav vs State Of U.P. & Another on 31 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 236 of 2016
 

 
Applicant :- Ajay Yadav
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Katyayini,Sarvesh Kumar Dubey
 
Counsel for Opposite Party :- G.A.,R.B.Verma
 

 
Hon'ble Pratyush Kumar,J.

List on 21.9.2016.

Meanwhile, learned counsel for the applicant may file rejoinder affidavit.

However, no further adjournment shall be granted.

Order Date :- 31.8.2016

G.S

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