Devi Lal Vishwakarma vs State Of U.P. & Another
2016 Latest Caselaw 5603 ALL

Citation : 2016 Latest Caselaw 5603 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Devi Lal Vishwakarma vs State Of U.P. & Another on 31 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 163 of 2016
 
Applicant :- Devi Lal Vishwakarma
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Ashok Kumar Singh
 
Counsel for Opposite Party :- G.A.,Ram Kesh
 

 
Hon'ble Pratyush Kumar,J.

List on 27.9.2016.

Meanwhile, learned counsel for the applicant, if so advised,may file supplementary affidavit annexing therewith the certified copy of list of witnesses filed by the opposite party No.2 before the Trial Court.

Order Date :- 31.8.2016

G.S

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