Sudarshan Chauhan & 14 Others vs State Of U.P. & Another
2016 Latest Caselaw 5602 ALL

Citation : 2016 Latest Caselaw 5602 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Sudarshan Chauhan & 14 Others vs State Of U.P. & Another on 31 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 14 of 2016
 

 
Applicant :- Sudarshan Chauhan & 14 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Saroj Kumar Dubey,Kamlesh Shrama
 
Counsel for Opposite Party :- G.A.,Amit Mishra,Gyan Prakash,Mohd. Farooq
 

 
Hon'ble Pratyush Kumar,J.

On behalf of opposite party No.2, short adjournment has been prayed to file counter affidavit.

List on 22.9.2016.

Meanwhile, counter affidavit may be filed.

Order Date :- 31.8.2016

G.S

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