Uttam Kumar vs State Of U.P.
2016 Latest Caselaw 5601 ALL

Citation : 2016 Latest Caselaw 5601 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Uttam Kumar vs State Of U.P. on 31 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2389 of 2010
 

 
Appellant :- Uttam Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dharampal Singh,P.K. Dubey,S. Niranjan,Satyam Narayan,Sudhir Kumar Srivastava,Surendra Singh
 
Counsel for Respondent :- Govt. Advocate,C.J.Yadav,R.K.Singh Rajpoot
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list on 6.9.2016, in the additional cause list.

Order Date :- 31.8.2016

G.S

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