Vinay Kumar vs State Of U.P.
2016 Latest Caselaw 5600 ALL

Citation : 2016 Latest Caselaw 5600 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Vinay Kumar vs State Of U.P. on 31 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 60 of 2016
 

 
Appellant :- Vinay Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Lav Srivastava,V.P. Srivastava
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list on 22.9.2016.

Till the next date of listing, interim order shall continue.

Order Date :- 31.8.2016

G.S

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