Narendra @ Daddu & Another vs State Of U.P.
2016 Latest Caselaw 5598 ALL

Citation : 2016 Latest Caselaw 5598 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Narendra @ Daddu & Another vs State Of U.P. on 31 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3201 of 2016
 

 
Appellant :- Narendra @ Daddu & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakesh Kumar Rathore,Sanjeev Kumar Rathore
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Counter affidavit filed today on behalf of State is taken on record.

List on 27.9.2016.

Meanwhile, learned counsel for the applicant, if so advised, may file rejoinder affidavit.

Order Date :- 31.8.2016

G.S

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