Manoj Srivastava vs C.B.I. , A.C.B. Ghaziabad
2016 Latest Caselaw 5593 ALL

Citation : 2016 Latest Caselaw 5593 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Manoj Srivastava vs C.B.I. , A.C.B. Ghaziabad on 31 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33380 of 2013
 

 
Applicant :- Manoj Srivastava
 
Opposite Party :- C.B.I. , A.C.B. Ghaziabad
 
Counsel for Applicant :- Sanjay Kumar Om,Joveen Singh,Manish Tiwari
 
Counsel for Opposite Party :- Anurag Khanna
 

 
Hon'ble Pratyush Kumar,J.

Sri S.A. Murtaza, Advocate, has filed his Vakalatnama on behalf of applicant is taken on record.

Sri Amit Mishra, learned counsel appearing for C.B.I. prays for and is granted three weeks' time to file supplementary counter affidavit.

List on 4.10.2016,.

When the case is listed next, the name of Sri S.A. Murtaza, be shown as counsel for the applicant and the name of Sri Amit Mishra, be also shown as counsel for C.B.I.

Order Date :- 31.8.2016

G.S

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