Sudama Prasad vs State Of U.P.
2016 Latest Caselaw 5591 ALL

Citation : 2016 Latest Caselaw 5591 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Sudama Prasad vs State Of U.P. on 31 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 44584 of 2015
 

 
Applicant :- Sudama Prasad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Kumar Rai,Durgesh Kumar Singh,I.K.Chaturvedi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. No one is present from the side of applicant.

List in the next cause list.

Order Date :- 31.8.2016

G.S

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