Smt. Hina & Another vs State Of U.P.
2016 Latest Caselaw 5580 ALL

Citation : 2016 Latest Caselaw 5580 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Smt. Hina & Another vs State Of U.P. on 31 August, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 8621 of 1997
 

 
Applicant :- Smt. Hina & Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rakesh Chandra Upadhyay,G.S.Chaturvedi,Swetashwa Agarwal
 
Counsel for Opposite Party :- R.P. Singh,A.G.A.,Murlidhar
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicants has submitted that he will provide typed copy of the paper book of the entire documents within two weeks.

Let the matter be listed after two weeks.

Order Date :- 31.8.2016

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