Jagannath vs State Of U.P. And Others
2016 Latest Caselaw 5577 ALL

Citation : 2016 Latest Caselaw 5577 ALL
Judgement Date : 31 August, 2016

Allahabad High Court

Jagannath vs State Of U.P. And Others on 31 August, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 
Case :- HABEAS CORPUS WRIT PETITION No. - 75579 of 2005
 
Petitioner :- Jagannath
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- J.S. Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Abhai Kumar,J.

Nobody appears on behalf of the petitioner to press this petition.

The petition is listed under the heading of 'cases likely to be infructuous (without objection)'.

The matter no more survives. Accordingly, the petition is dismissed as infructuous.

Interim order, if any, stands vacated.

Order Date :- 31.8.2016/VKG

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