Akhilesh Kumar vs State Of U.P.
2016 Latest Caselaw 5558 ALL

Citation : 2016 Latest Caselaw 5558 ALL
Judgement Date : 30 August, 2016

Allahabad High Court

Akhilesh Kumar vs State Of U.P. on 30 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 5145 of 2010
 

 
Appellant :- Akhilesh Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vikrant Pandey,Ramanuj Upadhaya,Rammani Upadhyay,Uma Nath Pandey
 
Counsel for Respondent :- Govt. Advocate,S.L.Srivastava,Shyam Lal Yadav
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. No one is present from the side of the appellant.

The appellant is in jail.

The matter is passed over for day.

List in the next cause list for final hearing, peremptorily.

Order Date :- 30.8.2016

G.S

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