Balwant Singh vs State Of U.P.
2016 Latest Caselaw 5555 ALL

Citation : 2016 Latest Caselaw 5555 ALL
Judgement Date : 30 August, 2016

Allahabad High Court

Balwant Singh vs State Of U.P. on 30 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 2564 of 2011
 

 
Appellant :- Balwant Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shubhendra Singh,Amarendra Pratap Singh,Narendra Kumar Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. No one is present from the side of the appellant.

The appellant is in jail.

The matter is passed over for day.

List in the next cause list for final hearing, peremptorily.

Order Date :- 30.8.2016

G.S

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