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Rajesh vs State Of U.P.
2016 Latest Caselaw 5553 ALL

Citation : 2016 Latest Caselaw 5553 ALL
Judgement Date : 30 August, 2016

Allahabad High Court
Rajesh vs State Of U.P. on 30 August, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1781 of 2015
 

 
Appellant :- Rajesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Parmeshwar Kr. Chaudhary,A.P. Mishra,Jitendra Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

List has been revised. No one is present from the side of the appellant. 

List in the next cause list.

Order Date :- 30.8.2016

G.S

 

 

 
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