Jogendra vs State Of U.P.
2016 Latest Caselaw 5550 ALL

Citation : 2016 Latest Caselaw 5550 ALL
Judgement Date : 30 August, 2016

Allahabad High Court

Jogendra vs State Of U.P. on 30 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3325 of 2015
 

 
Appellant :- Jogendra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Radhey Shyam Shukla
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

Counter affidavit filed on behalf of State is taken on record.

List on 7.9.2016.

Meanwhile, learned counsel for appellant, if so desires, may file rejoinder affidavit annexing therewith the copy of the bail order passed under section 439 Cr.P.C.

Order Date :- 30.8.2016

G.S

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