Citation : 2016 Latest Caselaw 5549 ALL
Judgement Date : 30 August, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- CRIMINAL APPEAL No. - 4741 of 2015 Appellant :- Zafar Ali Respondent :- State Of U.P. Counsel for Appellant :- Arun Kumar Sivastava,Mohd Shamim Khan Counsel for Respondent :- G.A. Hon'ble Pratyush Kumar,J.
List has been revised. No one is present from the side of the appellant.
List in the next cause list.
Order Date :- 30.8.2016
G.S
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