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Mukesh Bansal vs State Of U.P. & Others
2016 Latest Caselaw 5537 ALL

Citation : 2016 Latest Caselaw 5537 ALL
Judgement Date : 29 August, 2016

Allahabad High Court
Mukesh Bansal vs State Of U.P. & Others on 29 August, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6116 of 1999
 

 
Applicant :- Mukesh Bansal
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- S.K.Singh,Dharmendra Singhal,Mayank Agrawal,Seema Agrawal
 
Counsel for Opposite Party :- Govt.Advocate,Rajendra Tiwari
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant, let the matter be listed after two weeks. It is made clear that no interim order is operating in favour of the applicant.

Order Date :- 29.8.2016

RU

 

 

 
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