Sh. Kulbhushan Singh Nim @ Sh. Kbs ... vs State Of U.P. And Another
2016 Latest Caselaw 5534 ALL

Citation : 2016 Latest Caselaw 5534 ALL
Judgement Date : 29 August, 2016

Allahabad High Court

Sh. Kulbhushan Singh Nim @ Sh. Kbs ... vs State Of U.P. And Another on 29 August, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25905 of 2016
 

 
Applicant :- Sh. Kulbhushan Singh Nim @ Sh. Kbs Nim
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Satyendra Kumar Singh,Dileep Kumar,Rajrshi Gupta
 
Counsel for Opposite Party :- G.A.,Amit Mishra,Nazrul Islam Jafri
 

 
Hon'ble Pratyush Kumar,J.

As prayed on behalf of C.B.I, put up on 31.8.2016, in the additional cause list.

Order Date :- 29.8.2016

G.S

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